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[
Section 46
] [
Complete Act
]
Central Government Act
Section 46(1) in The Mines Act, 1952
(1) Employment of women. No woman shall, notwithstanding anything contained in any other law, be employed-
(a)
in any part of a mine which is below ground; (b) in any mine above ground except between the hours of 6 A. M. and 7 P. m.