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Section 1 in The Indian Divorce Act, 1869 [
"Complete Act"
]
Citedby 36 docs - [
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M. Barnard vs G.H. Barnard on 31 January, 1928
Reynold Rajamani & Anr vs Union Of India & Anr on 30 July, 1982
Hilla Maneksha Panthaky vs Maneksha Darasha Panthaky on 10 February, 1941
Ralph Hugh Friedlander vs Kathleen Marjorie Friedlander on 30 August, 1948
Henrietta Violet Wenken Bach ... vs Otto Guenter Wenkenbach on 23 July, 1936
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Central Government Act
1. Short title. Commencement of Act.- This Act may be called the Indian Divorce Act, and shall come into operation on the first day of April, 1869 .