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Citedby 1 docs
Registrar Of Restrictive Trade ... vs Centron Industrial Alliance Pvt. ... on 6 January, 1976
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restricted trade practices
trade practices
[
Section 1
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Complete Act
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Central Government Act
Section 1(2) in The Monopolies And Restrictive Trade Practices Act, 1969
(2) It extends to the Whole of India except the State of Jammu and Kashmir.