Mobile View
Main Search
Forums
Advanced Search
Disclaimer
User Queries
hindu succession act 1956
hindu succession act
succession act
succession
hindu succession act doctypes:laws
hindu succession
hindu
section 10 hindu succession act
hindu succession act 1956 doctypes: laws
section 10
succession act 1956
succession doctypes: laws
"hindu succession act" doctypes: laws
[
Section 10
] [
Complete Act
]
Central Government Act
Section 10(ii) in The Hindu Succession Act, 1956
(ii) among the heirs in the branch of the pre- deceased daughter shall be so made that the surviving sons and daughters get equal portions.