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Cit vs Hyderabad Race Club Charitable ... on 26 February, 2003
Commissioner Of Income-Tax vs Hyderabad Race Club Charitable ... on 26 February, 2003
The Dy. Commissioner Of Income Tax vs Shri Gopal Ramnarayan Kasat on 5 November, 2009
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Commissioner Of Income-Tax vs Shree Textiles on 11 May, 1993
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central government act
incometax act 1995
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Central Government Act
Section 2(13) in The Income- Tax Act, 1995
(13) " business" includes any trade, commerce or manufacture or any adventure or concern in the nature of trade, commerce or manufacture;