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The Hindu And Anr. vs Their Workers (Madras Union Of ... on 7 May, 1957
The Management Of Daily Pratap vs Them Katibs on 1 May, 1972
Tata Engineering And Locomotive ... vs The Regional Provident Fund ... on 20 May, 2004
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Ballubhai Javerbhai Panchal vs Sandesh Limited & Anr. on 13 August, 1997
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industrial disputes act
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Section 2(f) in The Industrial Disputes Act, 1947
(f) " Court" means a Court of Inquiry constituted under this Act;