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[Section 2(1)(i)(V)] [Section 2(1)(i)] [Section 2(1)] [Section 2] [Complete Act]
Central Government Act
Section 2(1)(i)(V)(q) in The Trade Marks Act, 1999
(q) " package" includes any case, box, container, covering, folder, receptacle, vessel, casket, bottle, wrapper, label, band, ticket, reel, frame, capsule, cap, lid, stopper and cork;