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[Section 69(4)] [Section 69] [Complete Act]
Central Government Act
Section 69(4)(a) in The Indian Partnership Act, 1932
(a) to firms or to partners in firms which have no place of business in 1[ the territories to which this Act extends], or whose places of business in 2[ the said territories] are situated in areas to which, by notification under 3[ section 56], this Chapter does not apply, or