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Citedby 1 docs
O. Sreenivasulu vs Smt. P. Santhi on 7 December, 2006
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interest act
interest act , 1978
sec. 4
[
Section 4(2)
] [
Section 4
] [
Complete Act
]
Central Government Act
Section 4(2)(d) in The Interest Act, 1978
(d) where the claim is for dower or maintenance, from the date of the cause of action.
Section 34 of the Code of Civil Procedure, 1908 to apply.