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Citedby 8 docs - [
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Colgate Palmolive India (P) Ltd. vs Union Of India And Ors. on 13 December, 1979
Registrar Of Restrictive Trade ... vs Gramophone Co. Of India Ltd. on 16 May, 1974
Registrar Of Restrictive Trade ... vs Chandan Metal Products Pvt. Ltd. on 8 September, 1975
Director-General Of ... vs Coromondal Prodorite Ltd. on 24 November, 1986
Alkali Manufacturers ... vs American Natural Soda Ash ... on 9 September, 1996
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restricted trade practices
trade practices
[
Section 31
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Complete Act
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Central Government Act
Section 31(1) in The Monopolies And Restrictive Trade Practices Act, 1969
(1) Where it appears to the Central Government that 2[ the owners of oneor more undertakings are indulging in any practice, which i