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Citedby 8 docs - [View All]
Siddaramaiah vs Anwari Basavaraj Patil on 22 December, 1993
Tadur Bala Goud vs M. Narayan Reddy & Ors on 27 February, 1989
Mohinder Singh Gill & Anr vs The Chiief Election ... on 2 December, 1977
Gunvantlal Maganlal Pandya vs Pranabkumar Kamda Kinker ... on 23 December, 1982
Zile Singh And Others vs The State Of Haryana And Others on 14 February, 1992

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[Complete Act]
Central Government Act
Section 19A in The Representation Of The People Act, 1951.
19A. 1[ Delegation of functions of Election Commission. The functions of the Election Commission under the Constitution, the Representation of the People Act, 1950 (43 of 1950 .) and this Act or under the rules made thereunder may, subject to such general or special directions, if any, as may be given by the Election Commission in this behalf, be performed also by a Deputy Election Commissioner or by the Secretary to the Election Commission.]