Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
section 23
public liability insurance act 1991
public liability insurance act
insurance act
no liability
[
Section 23(2)
] [
Section 23
] [
Complete Act
]
Central Government Act
Section 23(2)(f) in The Public Liability Insurance Act, 1991
(f) any other matter which is required to be, or may be, prescribed.