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motor vehicle act
motor vehicle
motor vehicle act 1939
[
Section 55(1)
] [
Section 55
] [
Complete Act
]
Central Government Act
Section 55(1)(f) in The Motor Vehicles Act, 1939
(f) the condition of the roads included in the proposed area or route;
1. Subs. by Act 100 of 1956, s. 49, for the original section (w. e. f. 16- 2- 1957 ).