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[Section 27B] [Complete Act]
Central Government Act
Section 27B(4) in The Indian Electricity Act, 1910
(4) The State Transmission Utility shall comply with and ensure compliance by others in that State of the directions which the Central Transmission Utility may give from time to time in connection with the integrated grid operations and operation of the power system or otherwise in regard to matters which affect the operation of the inter- State transmission system.
Grant of transmission license by the Central Government.