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Nabukhan Mohammed Hussein Khan vs S. Ramamurthi on 11 February, 1970
Girish Vyas And Anr. vs State Of Maharashtra And Ors. on 12 October, 2011
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M/S. Raj Homes Pvt. Ltd. & Ors. vs State Of M.P. & Ors. on 26 August, 2008
Satna Stone And Lime Co. Ltd. And ... vs State Of Madhya Pradesh And Ors. on 7 May, 1988

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[I.P.C.]
Central Government Act
Section 59 in The Indian Penal Code, 1860
59. [ Transportation instead of imprisonment.] Rep. by the Code of Criminal Procedure (Amendment) Act, 1955 (26 of 1955 ) s. 117 and Sch., (w. e. f. 1- 1- 1956 ).