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Bhaskar Stoneware Pipes P. Ltd. ... vs Sushila Devi Bhasker And Others on 24 May, 1984

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[Section 19(4)] [Section 19] [Complete Act]
Central Government Act
Section 19(4)(b) in The Foreign Exchange Regulation Act, 1973
(b) enter in any such register or book, in respect of any security, whether in connection with the issue or transfer of the security or otherwise, an address outside India except by way of substitution for any such address in the same country or for the purpose of any transaction for which permission has been granted under this section with knowledge that it involves entry of the said address, or 1[