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"indian evidence act 1872 "
[
Section 111A(2)
] [
Section 111A
] [
Complete Act
]
Central Government Act
Section 111A(2)(a) in The Indian Evidence Act, 1872
(a) an offence under section 121, section 121A, section 122 or section 123 of the Indian Penal Code (45 of 1860 );