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Citedby 5 docs
The Chairman vs Proposed on 20 October, 2009
Sara Harry D'Mello vs C on 10 May, 2013
Satya Charan Sur vs State Of West Bengal on 24 June, 1958
Fazilka Dabwali Transport Co. ... vs Madan Lal on 9 November, 1967
Special Land Acquisition Officer ... vs The Commissioner, Bmc on 13 October, 2003
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land acquisition act
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land acquisition act 1894
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[
Section 19(1)
] [
Section 19
] [
Complete Act
]
Central Government Act
Section 19(1)(b) in The Land Acquisition Act, 1894
(b) the names of the persons whom he has reason to think interested in such land;