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sec.105
panchayati raj
[
Section 105(2)
] [
Section 105
] [
Complete Act
]
Central Government Act
Section 105(2)(d) in The Manipur Panchayati Raj (As Passed By The Houses Of Parliament)
(d) the rotation of the reserved seats in constituencies of a Gram Panchayat under sub- sections (1) and (3) of section 19;