Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
incometax act 1995
[
Section 80J(5)
] [
Section 80J
] [
Complete Act
]
Central Government Act
Section 80J(5)(i) in The Income- Tax Act, 1995
(i) it is owned by an Indian company and is wholly used for the purposes of the business carried on by it;