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Workmen Of Bali Singh And Bhagwan ... vs Management Of Bali Singh And ... on 29 February, 1968

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[Section 10] [Complete Act]
Central Government Act
Section 10(1) in The Punjab Reorganisation Act, 1966
(1) On and from the appointed day, the eleven sitting members of the Council of States representing the existing State of Punjab shall be deemed to have been elected to fill the seats allotted to the States of Haryana and Punjab and the Union territory of Himachal Pradesh, as specified in the Fourth Schedule.