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The State Of Rajasthan And Ors. vs Swaroop Ram on 26 April, 1996
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co operative societies act
co-operative societies
section 36
section 36 b
co-operative societies doctypes: laws
[
Section 36(1)
] [
Section 36
] [
Complete Act
]
Central Government Act
Section 36(1)(b) in The Co- Operative Societies Act, 1912
(b) the applicant deposits with the Registrar such sum as security for the costs of the proposed inspection as the Registrar may require.