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Section 1 in The Wealth- Tax Act, 1957 ["Complete Act"]
Citedby 25 docs - [View All]
Commissioner Of Wealth-Tax, ... vs Arundhati Balkrishna on 9 October, 1967
Commissioner Of Wealth-Tax, ... vs Mrs. Arundhati Balkrishna. on 9 October, 1967
Commissioner Of Wealth Tax, ... vs P. K. Banerjee (Dead) By Lrs on 9 September, 1980
Commissioner Of Wealth-Tax vs Birla Jute Manufacturing Co. Ltd. on 22 February, 1967
Commissioner Of Wealth-Tax vs Smt. Manju Rani on 3 December, 2004

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Central Government Act
1. Short title, extent and commencement.
(1) This Act may be called the Wealth- tax Act, 1957 .
(2) It extends to the whole of India.
(3) It shall be deemed to have come into force on the 1st day of April, 1957 .