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Citedby 1 docs
Balvinder Kaur vs Collector Of Customs on 1 January, 1800
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customs act
customs act,1962
[
Section 11G(1)
] [
Section 11G
] [
Complete Act
]
Central Government Act
Section 11G(1)(b) in The Customs Act, 1962
(b) kept in the residential premises of a person for his personal use.