(2) In the Second Schedule to the Representation of the People Act, 1950 (43 of 1950 ), under heading" I. States",-
(a) for entry 4, the following entry shall be substituted, namely:-" 4. Bihar 318 45 29 243 39..";
(b) entries 11 to 27 shall be renumbered as entries 12 to 28 respectively;
(c) after entry 10, the following entry shall be inserted, namely:- '' 11. Jharkhand...... 81 9 28''.