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Citedby 51 docs - [
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Commissioner Of Income-Tax, ... vs Harivadan Tribhovandas on 4 September, 1973
Income-Tax Officer vs V.S. Chabbra on 30 April, 1985
M/S.Midland Theatres vs Assistant Commissioner Of Income ... on 27 September, 2011
Smt. Durdana Khatoon vs Dy. Cit on 29 October, 2004
Commissioner Of Income-Tax, ... vs Tribhuvandas G. Patel on 8 September, 1977
User Queries
incometax act 1995
section 47(a)
[
Section 47
] [
Complete Act
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Central Government Act
Section 47(ii) in The Income- Tax Act, 1995
(ii) 1[ Omitted by the Finance Act, 1987 , w. e. f. 1- 4- 1988 . 1