Section 2(h) in The Protection Of Women From Domestic Violence Act, 2005

Section 2(h) in The Protection Of Women From Domestic Violence Act, 2005 ["Section 2"] ["Complete Act"]

Central Government Act

(h) " dowry" shall have the same meaning as assigned to it in section 2 of the Dowry Prohibition Act, 1961 (28 of 1961 );