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Railway Board, Govt. Of India vs M/S Observer Publications (P) Ltd on 16 March, 1972
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indian penal code 1860
indian penal code doctypes: laws
indian penal code, 1860 doctypes:laws
[
Section 120A
] [
I.P.C.
]
Central Government Act
Section 120A(1) in The Indian Penal Code, 1860
(1) an illegal act, or