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CR.RA/282/2010 1/ 1 ORDER

IN

THE HIGH COURT OF GUJARAT AT AHMEDABAD

CRIMINAL REVISION APPLICATION No. 282 of 2010

=========================================================

MOHAMMED SALIM KALUBHAI SHAIKH - Applicant(s)

Versus

STATE

OF GUJARAT & 2 - Respondent(s)

========================================================= Appearance :

MR

SALIM M SAIYED for Applicant(s) : 1, PUBLIC PROSECUTOR for Respondent(s) : 1, None

for Respondent(s) : 2 -

3.

=========================================================

CORAM

:

HONOURABLE MR.JUSTICE AKIL KURESHI

Date

: 09/07/2010

ORAL

ORDER

Notice returnable on 30th July 2010.

(Akil

Kureshi, J.)

(vjn)

   

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