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Citedby 129 docs - [View All]
Vishwa Nath Singh vs Gopal Krishna Singhal on 6 May, 1985
Mt. Bipti vs Kali Din on 7 August, 1950
Dullan Prasad vs Smt. Rajeshwari Bibi on 14 October, 1976
Bhola vs Mt. Ram Rati on 17 January, 1946
Kasemali vs Ajoyendu Paul And Ors. on 26 August, 1954

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[Complete Act]
Central Government Act
Section 17 in The Presidency Small Cause Courts Act, 1882
17. Local limits of jurisdiction of Court. The local limits of the jurisdiction of each of the Small Cause Courts shall be the local limits for the time being of the ordinary original civil jurisdiction of the High Court.