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[Section 105(2)] [Section 105] [Complete Act]
Central Government Act
Section 105(2)(r) in The Manipur Panchayati Raj (As Passed By The Houses Of Parliament)
(r) the. manner for reservation of seats of Adhyaksha and Up- Adhyaksha of Zilla Parishad referred to in sub- section (2) of section 54;