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Citedby 133 docs - [View All]
Smt. Indira Nehru Gandhi vs Shri Raj Narain And Anr. on 7 November, 1975
Rajendra Mahto vs Aklu Ram Mahto [Alongwith ... on 17 October, 1997
Sumer Chand Chhajed And Anr. vs Administrator (S.D.M.), Gandhi ... on 15 September, 2001
Sumer Chand Chhajed And Anr. vs Administrator (S.D.M.) Gandhi ... on 15 September, 2001
Adhikari Rama Chandra Das vs Bhramarbar Naik And Ors. on 23 August, 1973

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[Complete Act]
Central Government Act
Section 10 in The Representation Of The People Act, 1951.
10. Disqualification for office under Government company. A person shall be disqualified if, and for so long as, he is a managing agent, manager or secretary of any company or corporation (other than a co- operative society) in the capital of which the appropriate Government has not less than twenty- five per cent. share.