Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
section 6
incometax act 1995
section 10
[
Section 10(6)(ii)
] [
Section 10(6)
] [
Section 10
] [
Complete Act
]
Central Government Act
Section 10(6)(ii)(b) in The Income- Tax Act, 1995
(b) before the commencement of his service or within one year of such commencement, in any other case;]