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[Section 41] [Complete Act]
Central Government Act
Section 41(a) in The Telecom Regulatory Authority Of India Act, 1997
(a) in sub- section (8), for the words" Chief Commissioner or Commissioner" at both the places where they occur, the words" Chief Commissioner, Commissioner, Director General or Director' shall be substituted and shall be deemed to have been substituted with effect from the 1st day of October, 1996 ;