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[Section 2(1)(r)(1)(x)] [Section 2(1)(r)(1)] [Section 2(1)(r)] [Section 2(1)] [Section 2] [Complete Act]
Central Government Act
Section 2(1)(r)(1)(x)(a) in The Consumer Protection Act, 1986
(a) expressed on an article offered or displ- ayed for sale, or on its wrapper or container; or