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Pradeep V. Naik vs Sulakshana A. Naik on 1 July, 2005
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arbitration and conciliation act 1996 doctypes: laws
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[
Section 63
] [
Complete Act
]
Central Government Act
Section 63(2) in The Arbitration And Conciliation Act, 1996
(2) Where there is more than one conciliator, they ought, as a general rule, to act jointly.