Mobile View
Main Search
Forums
Advanced Search
Disclaimer
Loading...
User Queries
public liability insurance act 1991
public liability insurance act
insurance act
section 21
no liability
[
Section 21
] [
Complete Act
]
Central Government Act
Section 21(3) in The Public Liability Insurance Act, 1991
(3) The Chairman of the Advisory Committee shall be one of the members representing the Central Government, nominated in this behalf by that Government.