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Mian Bashir Ahmad And Etc. vs State Of J. & K. And Ors. on 13 November, 1981
The Tamil Nadu Outdoor ... vs Government Of Tamil Nadu, Rep. By ... on 14 March, 2001
The Secretary, Ministry Of ... vs Cricket Association Of Bengal & ... on 9 February, 1995
Pandit M. S. M. Sharma vs Shri Sri Krishna Sinha And Others on 12 December, 1958
People'S Union Of Civil Liberties ... vs Union Of India & Anr on 13 March, 2003
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Article 19(1)(a) in The Constitution Of India 1949
(a) to freedom of speech and expression;