Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 1 docs
Hira Lal And Ors. vs The State on 26 August, 1966

Loading...
User Queries
[Section 2] [Complete Act]
Central Government Act
Section 2(f) in The Petroleum Act, 1934
(f) " to store" petroleum means to keep it in any one place, but does not include any detention happening during the ordinary course of transport;