Section 2(xi)(xxxiii) in The Cantonments Act, 1924
(xxxiii) " shed" means a slight or temporary structure for shade or shelter;
1. Subs. by Act 15 of 1983, s. 2, for" district" (w. e. f. 1- 10- 1983 ). 2. Subs. by Act 24 of 1936, s. 69, for" Cantonment Authority". 3. Ins. by s. 2, ibid.