Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 73 docs - [View All]
Bhavnagar District Co-Op. Bank ... vs Union Of India (Uoi) on 7 April, 2005
M/S.First Track Traders vs The Commissioner Of Customs on 1 March, 2012
Commissioner Of Cus. (Ep) vs Virendra Kanshiram Gandhi on 12 November, 2002
Biren Shah vs Collector Of Customs on 24 November, 1993
Union Of India vs Sampat Raj Dugar And Anr on 21 January, 1992

User Queries
[Section 2] [Complete Act]
Central Government Act
Section 2(26) in The Customs Act, 1962
(26) " importer", in relation to any goods at any time between their importation and the time when they are cleared for home consumption, includes any owner or any person holding himself out to be the importer;