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equal remuneration act
section 6
equals as
equal remunerations act, 1976
equality doctypes:laws
[
Section 6
] [
Complete Act
]
Central Government Act
Section 6(2) in The Equal Remuneration Act, 1976
(2) Every Advisory Committee shall consist of not less than ten persons, to be nominated by the appropriate Government, of which one- half shall be women.