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Citedby 1 docs
J. K. Synthetics Ltd. vs Income-Tax Officer. on 12 December, 1989
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electricity act 1910
electricity act
indian acts
the indian electricity act
sec 35 a
section 35
sec. 4
indian electricity act 1910
[
Section 35
] [
Complete Act
]
Central Government Act
Section 35(4) in The Indian Electricity Act, 1910
(4) 6[ Every order made by the State Government under sub- section (3) shall be laid, as soon as may be after it is made, before the State Legislature.