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Citedby 1 docs
V.M. Govindaswamy By Lrs. vs Shimoga City Municipal Council, ... on 6 February, 1996
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municipality act
142
[
Section 142
] [
Complete Act
]
Central Government Act
Section 142(a) in The Manipur Municipalities Act, 1994.
(a) in any place within the limit of the municipality, is injurious to the health of person dwelling in the neighbourhood; or