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state reorganisation act 1956
sec 35 a
section 35
reorganisation of state
reorganisation act
state reorganisation act
[
Section 35(2)
] [
Section 35
] [
Complete Act
]
Central Government Act
Section 35(2)(c) in The States Reorganisation Act, 1956
(c) any reference to Coimbatore district shall be construed as excluding Kollegal taluk.