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Citedby 17 docs - [View All]
B.K. Krafts Limited vs Commissioner Of Customs on 1 May, 2003
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Solar Pesticides Pvt. Ltd. vs Union Of India (Uoi) on 22 October, 1991
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Chaparral Health Services ... vs Union Of India And Ors. on 16 January, 2001

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[Complete Act]
Central Government Act
Section 28A in The Customs Act, 1962
28A. Power not to recover duties not levied or short- levied as aresult of general practice. 2[
(1) ] Notwiths