Mobile View
Main Search Forums Advanced Search Disclaimer
Citedby 1 docs
Maharashtra Hybrid Seeds Co Ltd vs Uoi And Ors on 22 March, 2013
Maharashtra Hybrid Seeds Co Ltd vs Uoi And Ors on 22 March, 2013
B.Mohamed Yousuff vs M/S.Prabha Singh Jaswant Singh on 27 October, 2006

User Queries
[Section 84] [Complete Act]
Central Government Act
Section 84(2) in The Trade Marks Act, 1999
(2) Subject to the other provisions of this Act, a Bench shall consist of one Judicial Member and one Technical Member and shall sit at such place as the Central Government may, by notification in the Official Gazette, specify.