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Citedby 797 docs - [
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Narayana Ayyar vs G. Veerappa Pillai on 29 September, 1950
Ramesh Chander vs The State on 24 March, 1965
Dhirendra Nath Bera vs Nurul Huda And Ors. on 22 June, 1951
Asoke Kumar Sarkar And Anr. vs Radha Kanto Pandey And Ors. on 28 February, 1966
Neela vs Kamlesh on 24 January, 2012
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Central Government Act
Section 500 in The Indian Penal Code, 1860
500. Punishment for defamation.-- Whoever defames another shall be punished with simple imprisonment for a term which may extend to two years, or with fine, or with both.