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central sales tax act
sales tax
sales tax act
"central sales tax"
section 7(a)
[
Section 7
] [
Complete Act
]
Central Government Act
Section 7(3I) in The Central Sales Tax Act, 1956
(3I) The procedure to be followed in hearing any appeal under sub- section (3H), and the fees payable in respect of such appeals shall be such as may be prescribed.