First Sheet

HIGH COURT AT CALCUTTA

Civil Appellate Side

CASE NO. WP/2739W of 2010

In the matter of SUTAPA ROY Petitioner versus

UNIVERSITY OF CLCUTTA & ORS Opposite Party For Petitioner : SANDIP SARKAR For Respondent :

BEFORE : Hon'ble JUSTICE BISWANATH SOMADDER ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 24/02/10